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NCLT Directs Police Assistance to Resolution Professional After Corporate Debtor Hinders CIRP - (30 Jan 2019)

National Company Law Tribunal has directed Police Commissioner, Ahmedabad to provide police assistance to a resolution professional who complained about ex-director of the corporate debtor abusing her and creating hindrance in Corporate Insolvency Resolution Process.

Tags : NCLT   POLICE ASSISTANCE TO RESOLUTION PROFESSIONAL  

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