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Supreme Court Sends PIL Against Prayer Songs Sung in Kendriya Vidayalayas to Constitution Bench - (29 Jan 2019)

Supreme Court has referred to a Constitution bench the issue of whether religious prayers such as Asato maa saad gamaya (lead me from untruth to truth, darkness to light) can be sung in schools as they are done in Kendriya Vidayalayas now.

Tags : SUPREME COURT   KENDRIYA VIDYALYA  

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