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SC Asks State to Provide Information on Detention Centres and Foreigners Detained in Assam - (29 Jan 2019)

Supreme Court has required the State to furnish details of the number of Detention Centres in Assam and the number of inmates they house while hearing a PIL for the humane treatment of the immigrants held in detention centres in Assam.

Tags : SUPREME COURT   FOREIGNERS DETAINED IN ASSAM  

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