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SC Asks ED to Provide Date on Which it Wants to Interrogate Karti Chidambaram - (29 Jan 2019)

Supreme Court has asked Enforcement Directorate to specify by January 30 the date on which it wants to interrogate Karti Chidambaram, son of senior Congress leader P Chidambaram, in INX Media and Aircel Maxis cases.

Tags : SUPREME COURT   KARTI CHIDAMBARAM  

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