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CBI Court Convicts NDFB Chief, 14 Others in 2008 Assam Serial Blast Case - (29 Jan 2019)

The serial blasts were triggered by the NDFB on October 30, 2008 in Guwahati, Kokrajhar, Bongaigaon and Barpeta, killing 88 people and injuring more than 500.

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