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NGT Seeks Centre’s Response on Tobacco Disposal at Public Places - (24 Nov 2015)

National Green Tribunal (NGT) has irked over tobacco disposal at public places and sought response from Union Ministry of Environment and Forest, Ministry of Health and Family Welfare and Central Pollution Control Board over harm caused by cigarette/bidi butts and chewing tobacco to the environment.

Tags : NGT   TOBACCO DISPOSAL  

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