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Bombay High Court Stops Work on Casting Yard Related to Sea Link Project - (28 Jan 2019)

Bombay High Court has restrained Maharashtra State Road Development Corporation (MSRDC) from carrying out any work relating to a casting yard being constructed for the Bandra-Versova Sea Link project for two weeks.

Tags : BOMBAY HIGH COURT   CASTING YARD WORK RELATED TO SEA LINK PROJECT  

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