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Shakti Mills Rape Case: Bombay HC Slams Maharashtra Government for ‘Insensitivity’ - (28 Jan 2019)

Bombay High Court has pulled up Maharashtra Government for its “insensitivity” in failing to secure an expedited hearing on the confirmation of death sentence awarded to the convicts in the Shakti Mills gangrape case in April 2014.

Tags : BOMBAY HIGH COURT   SHAKTI MILLS RAPE CASE  

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