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Teachers Shouldn't be Deployed for Non-Educational Purposes Outside Purview of RTE Act: Delhi HC - (28 Jan 2019)

Delhi High Court has ruled that while civic authorities can take assistance from its teachers for non-academic work such as the opening of bank accounts for students, they cannot force them to do so by imposing punitive measures.

Tags : DELHI HIGH COURT   NON-EDUCATIONAL PURPOSES OUTSIDE PURVIEW OF RTE ACT  

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