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P&H HC Rejects Cops' Plea for CBI Probe in Sacrilege & Behbal Kalan Firing Cases - (28 Jan 2019)

Punjab and Haryana High Court has rejected a petition for a Central Bureau of Investigation (CBI) probe into the sacrilege and police firing incidents of Kotkapura and Behbal Kalan.

Tags : PUNJAB AND HARYANA HIGH COURT   SACRILEGE & BEHBAL KALAN FIRING CASES  

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