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Man Deposed About Parents' Murder He Witnessed When He was Six: Tripura HC Upholds Conviction - (28 Jan 2019)

Tripura High Court has upheld a Trial Court judgment convicting an accused for a murder that took place about three decades ago, relying on the deposition of eye witnesses including Sujit Sinha, the son of the duo who was killed.

Tags : TRIPURA HIGH COURT   MAN DEPOSED ABOUT PARENTS' MURDER HE WITNESSED WHEN HE WAS SIX  

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