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Jayalalithaa Lived The Last 10 Years of Her Life in a House Attached by the Income Tax Dept - (25 Jan 2019)

The I-T department told the Madras High Court that Jayalalithaa’s Poes Garden residence Veda Nilayam had been attached since 2007. Three other properties belonging to her were also under attachment.

Tags : COURT   HIGH COURT  

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