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Special Fee for Enrolment of Retired Employees by Bar Council is Illegal: SC - (25 Jan 2019)

Supreme Court has dismissed the special leave petitions filed by the Bar Council of Kerala against the Kerala High Court ruling that collection of special fee from those retired employees who seek enrolment as lawyers is unauthorised and illegal.

Tags : SUPREME COURT   SPECIAL FEE FOR ENROLMENT OF RETIRED EMPLOYEES  

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