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Mother of Perarivalan, Rajiv Assassination Convict, Campaigns Across TN Seeking Early Release for Son - (25 Jan 2019)

She said that even after four-and-a-half months of the Supreme Court order to consider the mercy petition, the Tamil Nadu Governor Banwarilal Purohit has not taken any step in that regard.

Tags : COURT   SUPREME COURT  

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