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Did CBI Raid the Wrong Wing at Videocon Group While Probing Alleged Loan Fraud Case? - (25 Jan 2019)

In the FIR, Videocon Industries is mentioned as located on the 17th floor of the B-Wing of the Mittal Court complex, while group entities like Videocon Industries, Videocon International Electronics and four other entities are located on the 17th floor of the C-Wing of the same building.

Tags : COURT  

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