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Did CBI Raid The Wrong Office of Videocon Group in Case Related to Mrs and Mr Chanda Kochhar? - (25 Jan 2019)

Going by the address of Videocon Industries as given in the FIR, the actual CBI raid should have taken place in the 17th floor office on the B-Wing of the Mittal Court complex in Nariman Point. But CBI sleuths carried out the day-long raids in the C-Wing of the same complex.

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