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Essar Steel Bids: NCLAT Asks NCLT to Pass Order by January 31 - (24 Jan 2019)

National Company Law Appellate Tribunal (NCLAT) has asked Ahmedabad bench of the National Company Law Tribunal (NCLT) to pass an order by January 31 on the resolution of the debt-ridden Essar Steel.

Tags : ESSAR STEEL  

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