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Delhi High Court Grants Bail to Man Held with Live Bullet at Arvind Kejriwal's Residence - (24 Jan 2019)

Delhi High Court has granted bail to a man who was arrested on November 26 last year for allegedly carrying a bullet in his wallet while visiting the residence of Delhi Chief Minister Arvind Kejriwal.

Tags : DELHI HIGH COURT   ARVIND KEJRIWAL  

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