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SC Refuses Bail to Unitech Promoters in a Case Relating to Siphoning Home Buyers' Money - (24 Jan 2019)

A bench of Justices D Y Chandrachud and Hemant Gupta said they have not complied with its October 30, 2017 order which asked them to deposit Rs 750 crore with the apex court registry.

Tags : COURT  

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