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Delhi HC Grants Bail to MCD Officials and Other in Commonwealth Games Scam Case - (24 Nov 2015)

Delhi High Court has granted bail to MCD Executive Engineer OP Mahla, civic body's tender clerk Gurcharan Singh and private firm Sweka Powertech Engineering Pvt Ltd's Director JP Singh, who were sentenced to four years in jail in the first conviction in a 2010 Commonwealth Games scam case.

Tags : DELHI HIGH COURT   2010 COMMONWEALTH GAMES SCAM CASE  

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