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SC Upholds Direction to Apply Subject-Wise Reservation in Teaching Posts in Universities - (24 Jan 2019)

Supreme Court has rejected Centre's challenge against a 2017 judgment of Allahabad High Court which had held that reservations in teaching posts in universities are to be applied by taking subject/discipline as the unit, instead of university.

Tags : SUPREME COURT   ALLAHABAD HIGH COURT BENCH   TEACHING POSTS IN UNIVERSITIES  

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