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SC Orders for Prosecution of Dean of a Medical College for Playing Fraud - (23 Jan 2019)

Supreme Court has imposed a penalty of Rs. 5 crore on R.K.D.F. Medical College Hospital and ordered for prosecution of dean after noting that that college indulged in large-scale malpractices in showing compliance of standards to obtain permission for admission of students.

Tags : SUPREME COURT   R.K.D.F. MEDICAL COLLEGE HOSPITAL  

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