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Bombay HC Upholds Order Refusing to Register RSS as Charitable Society - (23 Jan 2019)

Bombay High Court has upheld an order of Assistant Registrar of Societies denying permission to register a charitable society under the name and style of "Rashtriya Swayansevak Sangh".

Tags : BOMBAY HIGH COURT   RASHTRIYA SWAYANSEVAK SANGH  

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