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Idol Theft Cases: Madras HC Slams State for Not Complying with its Order - (22 Jan 2019)

Madras High Court has pulled up state government for not complying its order, after the Special Officer IG Pon Manickavel appointed by the court to continue the probe into idol theft cases, brought to the notice of the court that its order was not complied with.

Tags : MADRAS HIGH COURT   IDOL THEFT CASE  

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