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Bombay HC Upholds Conviction of Boarding House Owner for Sexually Assaulting Boys - (22 Jan 2019)

Bombay High Court has upheld the conviction and 10-year sentence awarded to a 28-year-old man for sodomising and sexually assaulting three minor boys at a boarding house run by him in Pune district of Maharashtra.

Tags : BOMBAY HIGH COURT   BOARDING HOUSE OWNER   SEXUAL ASSAULT  

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