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Delhi High Court Slams CBI for Delay in Probe in Narsingh Yadav Doping Case - (22 Jan 2019)

Delhi High Court has pulled up CBI for not completing its probe in wrestler Narsingh Yadav's 2016 complaint alleging that his food was spiked leading to a ban on him for four years from the sport on charge of doping, and directed a DIG rank officer to look into the matter and submit a report.

Tags : DELHI HIGH COURT   NARSINGH YADAV DOPING CASE  

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