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Jessica Lal Murder: Delhi HC Asks SRB to Consider Manu Sharma's Plea for Premature Release - (22 Jan 2019)

Delhi High Court has asked the government to consider Jessica Lal murder convict Manu Sharma’s request for premature release in the next meeting of the Sentence Review Board (SRB).

Tags : DELHI HIGH COURT   MANU SHARMA   JESSICA LAL MURDER CASE  

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