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CBI DSP AK Bassi Moves Supreme Court Against Transfer to Port Blair, Alleges 'Victimisation' - (22 Jan 2019)

Bassi, who was the investigating officer in the corruption case against Asthana, said the order is violative of the directions issued by the top court in its judgment on the plea of Alok Verma who was reinstated.

Tags : COURT   SUPREME COURT  

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