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26 November declared ‘Constitution Day’- (Ministry of Commerce and Industry) (19 Nov 2015)

Miscellaneous

The Government of India has declared the 26th of November of every year as ‘Constitution Day’, replacing ‘Law Day’, to mark the “adopt[ing], enact[ment] and g[iving] to themselves the Constitution of India in the Constituent Assembly on the 26th day of November, 1949”.

Tags : CONSTITUTION DAY   LAW DAY   26 NOVEMBER  

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