Supreme Court: Rape Conviction Possible Without S.376 Charge if POCSO Case Fails on Age Proof  ||  SC: Mere Long Possession Can't Establish Adverse Possession; Hostile Intent is Required  ||  Supreme Court Finds Gaps in FSSAI’s Proposed Warning Labels for Foods High in Fat, Sugar and Salt  ||  Supreme Court Quashes ITS Officer's 'Deadwood' Retirement, Orders Rs. 15 Lakh Payment  ||  Uttarakhand HC: District Magistrate to Establish Public Helpline within 24 Hrs amid Water Pollution  ||  Allahabad HC: Custodial Violence and Molestation Are Crimes, Not Police Duty  ||  Gujarat High Court: Bombay Public Trust Registration is Covered by Section 43 of the Waqf Act  ||  J&K&L HC: Advocates not Above Law, No Immunity from Lawful Police Inquiry  ||  Gauhati HC: Talaq-e-Hasan Valid, Requires Registration under Assam Marriage Act  ||  NCLAT: NCLT President Empowered to Transfer Cases from One Bench to Another    

Cabinet approves MoU between India and Australia on the safety in Mines, Testing and Research Station- (Press Information Bureau) (16 Jan 2019)

MANU/PIBU/0100/2019

Civil

The Union Cabinet, chaired by the Prime Minister Shri Narendra Modi, has given its approval for signing a Memorandum of Understanding (MoU) between Directorate General of Mines Safety (DGMS), Ministry of Labour and Employment, Government of India and Department of Natural Resource Mines and Energy, Queens land Government, Australia through the Safety in Mines, Testing and Research Station (SIMTARS).

Impact:

The MoU will help in establishing a partnership between DGMS and SIMTARS for:

implementation of risk based safety management system, providing training,

organising, conference, seminar and other technical meetings, setting up occupations safety and health academy and national mine disaster centre, and

modernising R&D laboratory of DGMS.

Implementation strategy:

The memorandum of understanding will become operative from the date of signing and remain in effect for three years.

Background:

Mining accident rates in Australia is the lowest in the world. Australia has pioneered in conceptualising and implementing risk based Safety Management Plans for the mining sector using the technique of hazard identification and risk assessment. SIMTARS is known to have exclusive expertise in Mines Safety Management Systems.

Tags : MOU   APPROVAL   MINES   SAFETY  

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved