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Bombay HC Imposes Cost of Rs. 25 Lakhs for Preventing Court Inspection & Threatening Court Receiver - (21 Jan 2019)

Bombay High Court has imposed costs of Rs. 25 lakhs on a couple, after they prevented a Court-appointed receiver from inspecting and seizing copyright infringing goods from their factory.

Tags : BOMBAY HIGH COURT   PREVENTING COURT INSPECTION & THREATENING COURT RECEIVER  

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