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Court Refuses to Take Cognizance in JNU Sedition Case Against Kanhaiya & Others - (21 Jan 2019)

Patiala House Court has questioned Delhi police for filing a charge sheet against former Jawaharlal Nehru University Students Union president Kanhaiya Kumar and others in a 2016 sedition case without procuring requisite sanctions and also refused to take cognizance in case.

Tags : PATIALA HOUSE COURT   JNU SEDITION CASE   KANHAIYA KUMAR  

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