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Conduct Independent Probe in Dabholkar, Pansare Cases: Bombay HC to CBI - (18 Jan 2019)

Bombay High Court has told CBI and the Maharashtra CID not to completely rely on the revelations made in the Gauri Lankesh case and conduct an independent probe into the killings of rationalist Narendra Dabholkar and Left leader Govind Pansare.

Tags : BOMBAY HIGH COURT   DABHOLKAR   PANSARE CASES  

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