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Justices Dinesh Maheshwari, Sanjiv Khanna to be Sworn in as SC Judges on Friday - (17 Jan 2019)

The five-member SC Collegium, comprising CJI Gogoi and justices A K Sikri, S A Bobde, N V Ramana and Arun Mishra, on January 10 recommended names of justices Maheshwari and Khanna for elevation as apex court judges.

Tags : COURT   SC  

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