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Don't Rely on Gauri Lankesh Case, Probe Killings of Dabholkar, Pansare Independently: Bombay High Court Tells CBI, CID - (17 Jan 2019)

The High Court bench noted that on the previous hearings too, both the CBI and the SIT had submitted that they were questioning the accused in Lankesh case to get information on the killings of Dabholkar and Pansare respectively.

Tags : COURT   HIGH COURT  

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