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Another 10 per cent divested in Coal India Limited - (18 Nov 2015)

MANU/PIBU/1544/2015

Commercial

The Cabinet Committee on Economic Affairs has approved a further disinvestment of 10 per cent of share capital in Coal India Limited. The paid up equity capital of CIL is valued at Rs. 6,316 crores; pursuant to sale, the government’s holding will reduce to approximately 68.65 per cent.

Tags : COAL INDIA   DISINVESTMENT   2015  

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