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Delhi HC Seeks Centre’s Response to Plea Alleging Illegal Tapping of NSA Ajit Doval’s Phone - (17 Jan 2019)

Delhi High Court has sought Centre’s response to a petition accusing Central Bureau of Investigation of illegally tapping National Security Advisor Ajit Doval’s phone.

Tags : DELHI HIGH COURT   AJIT DOVAL   PHONE TAPPING  

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