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Customs preparations for returnees from Indian enclaves- (Ministry of Finance ) (18 Nov 2015)

MANU/CUSN/0111/2015

Customs

The Central Board of Excise and Customs has appointed places as Land Customs Stations to clear baggage brought into the Indian mainland by those returning from Indian enclaves in Bangladesh.

Tags : INDIAN ENCLAVE   BANGLADESH   CUSTOMS  

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