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Acquitted by Court But Still Not Free: Pakistani Christian Woman Awaits Final Ruling on Her Fate - (17 Jan 2019)

Bibi's ordeal began on a hot day in 2009, with a row with fellow farm workers after two Muslim women refused to drink water from the same container as a Christian. They demanded she convert, and she refused. Five days later, a mob accused her of blasphemy.

Tags : COURT  

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