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15 Men Trapped But Illegal Rat Hole Mining Continues in Meghalaya's East Jaintia Hills, NGT Panel Finds - (16 Jan 2019)

The committee headed by retired high court judge BP Katakey has emphasised that illegal mining is unchecked mostly in the East Jaintia Hills District where workers are still ensnared.

Tags : COURT   NGT   HIGH COURT  

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