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GST to be Paid on Supply of Indigenous Goods to Duty-Free Shops At International Airports: MP HC - (16 Jan 2019)

Madhya Pradesh High Court has held that Goods and Services Tax (GST) is payable on supply of indigenous goods to duty-free shops (DFSs) at international airports.

Tags : MADHYA PRADESH HIGH COURT   DUTY FREE SHOPS  

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