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Patna HC Upholds Govt Order Asking Tejashwi Yadav to Vacate His Current Bungalow: Patna HC - (16 Jan 2019)

Patna High Court has upheld the order directing Tejashwi Prasad Yadav, ex- minister and present Leader of Opposition, to vacate the bungalow he had occupied while he was a minister.

Tags : PATNA HIGH COURT   TEJASHWI YADAV  

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