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SC to Hear After 4 weeks Zakia Jafri's Plea in Gujarat riots - (15 Jan 2019)

Zakia, the wife of ex-MP Ehsan Jafri, who was killed in one of the worst incidents during the riots, challenged the Gujarat High Court's October 5, 2017 order rejecting her plea against the SIT's decision.

Tags : HIGH COURT  

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