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Annual System Audit, Business Continuity Plan and Disaster Recovery- (Securities and Exchange Board of India) (16 Nov 2015)

MANU/SSMD/0021/2015

Capital Market

The Securities and Exchange Board of India has issued guidelines to mitigate risks to the stability and integrity of national commodity derivative exchanges in the event of disaster and disruption. The guidelines relate to annual system audits, business continuity plans and disaster recovery and require exchanges to initiate amendments in their bye-laws.

Relevant : Annual System Audit MANU/SSMD/0065/2011 Guidelines for Business Continuity Plan and Disaster Recovery MANU/SSMD/0028/2012

Tags : COMMODITY EXCHANGE DISASTER RECOVERY CONTINUITY

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