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GoM to Look Into Feasibility of GST Rationalisation, Composition Scheme For Real Estate - (15 Jan 2019)

Currently, GST is levied at 12% on payments made for under-construction property or ready-to-move-in flats where completion certificate has not been issued at the time of sale. The effective pre-GST tax incidence on such housing property was 15-18%.

Tags : GST  

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