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With Lone Woman Judge on Medical Leave, SC May Not Start Hearing Sabarimala Review Pleas From January 22 - (15 Jan 2019)

On September 28 last year, a five-judge Constitution bench, headed by the then Chief Justice Dipak Misra, in a 4:1 verdict had paved the way for entry of women of all ages into the Sabarimala temple saying the ban amounted to gender discrimination.

Tags : SC  

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