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Bombay HC Orders State to Shift 3 Accused in Gauri Lankesh Murder from Bengaluru to Mumbai - (15 Jan 2019)

Bombay High Court has ordered that three accused in Gauri Lankesh murder case be shifted from a Bengaluru jail to Mumbai's Arthur Road prison to enable them to file affidavits and defend a petition by Maharashtra ATS seeking their custody in an arms haul case.

Tags : BOMBAY HIGH COURT   GAURI LANKESH  

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