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Genpact VP's Suicide Case: Allahabad High Court Stays Arrest of Genpact Staff Till March 6 - (14 Jan 2019)

Allahabad High Court has granted an interim stay on the arrest of Genpact employees, who have been accused of abetting the suicide of assistant vice-president Swaroop Raj last month.

Tags : ALLAHABAD HIGH COURT   GENPACT VP'S SUICIDE CASE  

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