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Madras High Court Appoints Officials to Inspect Fares at Theatres in Madurai and Usilampatti - (14 Jan 2019)

Madras High Court has appointed 23 advocate commissioners to carry out inspection regarding fares at cinema theatres in the city and Usilampatti.

Tags : MADRAS HIGH COURT   INSPECT FARES AT THEATRES IN MADURAI AND USILAMPATTI  

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