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Sabrimala Case: Kerala HC Denies Anticipatory Bail to Actor Kollam Thulasi - (14 Jan 2019)

Kerala High Court has rejected anticipatory bail plea of film actor Kollam Thulasi who made grossly derogatory and violence inciting speech against women who are desirous of entering the Sabarimala Temple.

Tags : KERALA HIGH COURT   KOLLAM THULASI  

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